Krishna Singha vs Union Of India And Another
2023 Latest Caselaw 8550 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      FAO No.346 of 2023

                                Krishna Singha                            ....          Appellant
                                                                         Mr. S. Sahoo, Advocate
                                                             -versus-
                                Union of India and another                ....       Respondents
                                                                   Mr. K.C. Jena, C.G.C. for UoI

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                                          ORDER

04.08.2023 Order No.

01. 1. Heard Mr. S. Sahoo, learned counsel for the Appellant and Mr. K.C. Jena, learned C.G.C. for Respondent-Union of India.

2. It is submitted on behalf of the Appellant that challenge in the present appeal against the direction of keeping 90% of the compensation amount in fixed deposit is covered by a similar judgment of this Court.

3. It is admitted by both parties that the challenge in the present appeal is squarely covered by the decision of this Court rendered in FAO No.262 of 2020 and batch, disposed of on 9th September, 2021.

4. Accordingly, the present appeal is disposed of in terms of the principles decided in said decision of this Court with a direction to disburse entire compensation amount in favour of the claimant

Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Aug-2023 10:05:49 by keeping 50% of the same in his name in fixed deposits in any Nationalized Bank for a period of five years.

5. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge

B.K. Barik

Signature Not Verified

Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Aug-2023 10:05:49