Peoples Forum vs Commissioner Of Income Tax
2023 Latest Caselaw 8405 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               ITA No.62 of 2022
                                             (Through Hybrid mode)

                      Peoples Forum                               ....                  Appellant

                                                              Mr. Chitrasen Parida, Advocate

                                                       -versus-
                      Commissioner of Income Tax                  ....                Respondent


                                                       Mr. Radheshyam Chimanka, Advocate
                                                              (Senior Standing Counsel, IT)
                                                              Mr. Avinash Kedia, Advocate
                                                               (Junior Standing Counsel, IT)

                      CORAM:
                      JUSTICE ARINDAM SINHA
                      JUSTICE G. SATAPATHY
                                                 ORDER

01.08.2023 Order No.

04. 1. Heard.

2. Case adjourned for verdict (CAV).

3. List under heading 'For Judgment' on 4th August, 2023.

( Arindam Sinha ) Judge

Signature Not Verified ( G. Satapathy ) Digitally Signed Signed by: PRASANT KUMAR SAHOO Judge Prasant Reason: Authentication Location: OHC Date: 01-Aug-2023 18:27:02