Dr. Pravabati Kar vs State Of Odisha And Others
2023 Latest Caselaw 8402 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        WA No. 695 of 2023
                                         Dr. Pravabati Kar                       ........    Appellant
                                                                                 Mr. S.N. Kar, Advocate
                                                              -versus-
                                         State of Odisha and others            ......       Respondents
                                                                               Mr. D.K. Mohanty, AGA
                                                       CORAM:
                                                       JUSTICE S. TALAPATRA
                                                       JUSTICE SAVITRI RATHO
                                                              ORDER

01.08.2023 Order No.

02. 1. This matter is taken up through hybrid mode.

2. At the request of Mr. S.N. Kar, learned counsel appearing for the Appellant, let the matter be listed on 04.09.2023.

3. We are apprised that the Appellant has filed a review petition challenging the same judgment, which is challenged in this writ appeal. Let the Appellant take a call in which forum, he would pursue the remedy.

4. Mr. D.K. Mohanty, learned Additional Government Advocate has appeared for the Respondents.

5. The brief of RVWPET No.122 of 2023 be placed before the appropriate court on the date as fixed.

(S. Talapatra) Signature Not Verified Judge Digitally Signed Signed by: LITARAM MURMU Designation: Sr. Stenographer Reason: Authentication Location: High Court of Orissa Cuttack Date: 03-Aug-2023 19:00:23 (Savitri Ratho) Judge Murmu