Misra Bag & Anr vs State Of Orissa
2023 Latest Caselaw 10259 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           CRLA No.334 of 2016
                                            Misra Bag & Anr.                    ....         Appellants
                                                                       Mr. Dharanidhar Nayak, Sr. Adv.
                                                                                            along with
                                                                           Mr. Basanta Kumar Das, Adv.
                                                                      -versus-
                                            State of Orissa.                   ....         Respondent

Mr. P.K. Mohanty, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 28.08.2023

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                   .                                                     (D. Dash)
                                                                                           Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Aug-2023 12:43:58