Akura Majhi vs State Of Orissa
2023 Latest Caselaw 10258 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                              CRLA No.498 of 2016
                                            Akura Majhi                           ....          Appellant
                                                                                 Mr. Samvit Mohanty, Adv.
                                                                      -versus-

                                            State of Orissa                      ....         Respondent
                                                                                  Mr. Sonak Mishra, ASC

                                                        CORAM:
                                                        MR. JUSTICE D. DASH
                                                        DR. JUSTICE S.K. PANIGRAHI
                     Order                                          ORDER
                     No.                                           28.08.2023
                      07.                    1. This matter is taken up through hybrid arrangement

                                             (virtual / physical) mode.

                                             2. Heard learned counsel for the Parties.

                                             3. Hearing being concluded; judgment is reserved.

         .

                                   .                                                     (D. Dash)
                                                                                           Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Aug-2023 12:43:58