Citation : 2023 Latest Caselaw 10122 Ori
Judgement Date : 25 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.4025 of 2023
Gagan Bihari Rout ..... Petitioner
Mr.S.B. Jena, Advocate
Vs.
Sajib Kumar Chadha ..... Opposite Party/Contemner
Mr. G.N. Rout, ASC
CORAM:JUSTICE SANJAY KUMAR MISHRA
ORDER
25.08.2023 Order No. The matter is taken up through hybrid mode.
2. Learned Counsel for the Parties are present.
3. Mr. Jena, learned Counsel for the Petitioner submits that this Contempt Proceeding is identical to CONTC No.4010 of 2023. He further submits that the judgment passed by the Administrative Tribunal has been confirmed by this Court and in identical case, the State preferred Special Leave Petition (Civil) Diary No(s). 12897/2023, which was dismissed on 17.05.2023. The Orders passed by the Tribunal, so also this Court are yet to be complied with.
4. Mr. Rout, learned ASC for the Contemner prays for two weeks' time to take instruction and file Compliance Affidavit. Prayer for time is allowed.
5. Compliance Affidavit be filed by 08.09.2023 after serving copy of the same on the learned Counsel for the Petitioner.
6. Matter be listed on 15.09.2023 along with CONTC No.4010 Signature Not Verified of 2023.
Digitally Signed Signed by: PADMA CHARAN DASH Designation: Secretary In-Charge Reason: Authentication padma (S.K. MISHRA) Location: ORISSA HIGH COURT, CUTTACK Date: 25-Aug-2023 16:50:23 JUDGE
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