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M/S Radhakrushna vs State Of Odisha And Another
2023 Latest Caselaw 10108 Ori

Citation : 2023 Latest Caselaw 10108 Ori
Judgement Date : 25 August, 2023

Orissa High Court
M/S Radhakrushna vs State Of Odisha And Another on 25 August, 2023
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No. 6842 of 2023

                M/s Radhakrushna                                .....                                     Petitioner
                Publications, BBSR
                                                                       Mr. Santanu Kumar Sarangi, Sr. Advocate
                                                                         along with Mr. Sudeep Kumar Sarangi,
                                                                                                      Advocate
                                                                Vs.
                State of Odisha and another                     .....                               Opposite Parties
                                                                                          Mr. Tarun Patnaik, ASC
                                       CORAM:
                                                 DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                         ORDER

25.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.





                                                                                   (DR. B.R. SARANGI)
                                                                                        JUDGE


                Arun                                                                  (M.S. RAMAN)
                                                                                        JUDGE



Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: High Court of Orissa Date: 28-Aug-2023 13:15:43

 
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