Ashok Paswan vs State Of Odisha
2023 Latest Caselaw 10015 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CRLMC. No. 2464 of 2023
                      Ashok Paswan                        ...                            Petitioners

                                                                           Mr. S.R.Das , Advocate

                                                          -Versus -
                      State of Odisha                      ....                       Opposite Party
                                                                      Additional Standing Counsel

                                   CORAM:
                                     JUSTICE SASHIKANTA MISHRA

                                                  ORDER

24.08.2023 Order No.

10.

1. This matter is taken up through hybrid mode.

2. Learned State counsel produce the original confiscation proceeding file, the same be kept on record.

3. Hearing is concluded, Judgment is reserved.

(Sashikanta Mishra) Judge

Deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHc, Cuttack Date: 25-Aug-2023 18:15:25