The Branch Manager vs Sanjukta Ranasingh & Ors
2023 Latest Caselaw 4385 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                              MACA No. 401 of 2021 & MACA No. 402 of 2021
                     The Branch Manager, United India     ....          Appellant
                     Insurance Co.Ltd.
                                                    Mr. R.C.Sahoo (1), Advocate
                                               -versus-
                     Sanjukta Ranasingh & Ors.               ....     Respondents
                     (MACA No.401 of 2021)
                     Balabhadra Sahoo & Ors.
                     (MACA No. 402 of 2021)
                          Mr. T.C.Mohanty, Sr. Advocate for Respondent Nos. 1 to 4
                           Mr.B.Dasmohapatra, Advocate for Respondent No. 6 & 7
                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

25.04.2023 Order No.

09. 1. The matter is taken up through hybrid mode.

2. Heard Mr. Sahoo, learned counsel for the Appellant, Mr. Mohanty, learned Sr.Counsel for Respondent Nos. 1 to 4 and Mr. Dasmohapatra, learned counsel for the Respondent Nos. 6 & 7.

3. Hearing concluded. Judgment Reserved.

( B.P. Routray) Judge

S.Das