Maa Shakti Filling Station vs Bharat Petroleum Corporation ...
2023 Latest Caselaw 4352 Ori

Citation : 2023 Latest Caselaw 4352 Ori
Judgement Date : 25 April, 2023

Orissa High Court

Maa Shakti Filling Station vs Bharat Petroleum Corporation ... on 25 April, 2023

            THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C). NO.11056 OF 2008

         Maa Shakti Filling Station                  ....          Petitioner(s)
                                                           Mr.S.Mallick, Adv.
                                          -versus-

         Bharat Petroleum Corporation Ltd. &         ....      Opposite Parties
         Ors.                                             Mr.S.D.Das, Sr.Adv.

                 CORAM:
                     JUSTICE BISWANATH RATH

                                         ORDER

Order 25.04.2023 No.49

1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is reserved.

(Biswanath Rath) Judge

sks

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