Dr. Anil Kumar Sahu vs State Of Odisha & Others
2023 Latest Caselaw 4327 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.24195 of 2022

                 Dr. Anil Kumar Sahu                      ....            Petitioner
                                                         Mr. U.K. Samal, Advocate

                                              -versus-

                 State of Odisha & others                 ....        Opp. Parties
                                                            Mr. P.C. Das, A.S.C.
                                                  Mr. P.K. Mohanty, Sr. Advocate
                                                                       for OPSC

                              CORAM:
                              JUSTICE A.K. MOHAPATRA

                                           ORDER

Order No. 25.04.2023 W.P.(C) Nos.24195 & 24199 of 2022

11. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels for both the parties.

3. Pursuant to order passed by this Court, Mr. P.K. Mohanty, learned Senior Counsel appearing for the OPSC produce the record and the index attached to the record indicates that the file contains total 104 pages.

4. Hearing from learned counsel for both parties is closed.

5. The judgment/order is reserved.

( A.K. Mohapatra) Judge Anil