Golbadan Padhan And Another vs State Of Odisha And Others
2023 Latest Caselaw 3983 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.A. No. 1332 of 2022

               Golbadan Padhan and another                 ....         Appellants
                                             Mr. Gouri Mohan Rath, Advocate
                                          -versus-
               State of Odisha and others               ....     Respondents
                                                     Mr. Debakanta Mohanty
                                             Additional Government Advocate

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE G. SATAPATHY

                                             ORDER

Order No. 20.04.2023

06. 1. Learned counsel appearing for the Appellants has already placed on record a bunch of judgments. Another set thereof be provided to Mr. Debakanta Mohanty, learned Additional Government Advocate for the State to enable him to prepare and make submissions on the next date.

2. List on 17th July, 2023.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Behera