Haramani Nayak vs Smrutimayee Jena @ Nayak & Ors
2023 Latest Caselaw 3979 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MACA No.588 of 2020

            Haramani Nayak                             ....         Appellant
                                                    Mr.R.K.Sarangi, Advocate

                                         -versus-

            Smrutimayee Jena @ Nayak & Ors.      ....       Respondents
                     Mr.D.P.Dhalsamanta, Advocate for Respondent No.1

                        CORAM:
                        JUSTICE B. P. ROUTRAY

                                       ORDER

20.04.2023 Order No.

05. 1. The matter is taken up through Hybrid mode.

2. The Appellant is directed to file the certified copy of the impugned judgment within seven working days from today, failing which the appeal shall be dismissed without further reference to the Bench.

( B.P. Routray) Judge S.Das