Nijhar Ranjan Barik vs State Of Odisha & Ors
2023 Latest Caselaw 3516 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No. 4306 of 2022
              Nijhar Ranjan Barik             ...                               Petitioner

                                                              Mr. P.K. Sahoo, Advocate

                                                 -Versus -
              State of Odisha & Ors                ....                Opposite Parties
                                                   Additional Standing Counsel
                          CORAM:
                            JUSTICE SASHIKANTA MISHRA
                                    ORDER

13.04.2023

Order No.

01.

1. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner shall address the Court as regards as to the maintainability of the application under Section 482 against the judgment passed by the Lower Appellate Court.

3. List this matter on 20.04.2023.

(Sashikanta Mishra) Judge Deepak