Avijit Pattnaik vs Unknown
2023 Latest Caselaw 3334 Ori

Citation : 2023 Latest Caselaw 3334 Ori
Judgement Date : 12 April, 2023

Orissa High Court

Avijit Pattnaik vs Unknown on 12 April, 2023

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No. 5571 of 2016

             Avijit Pattnaik                       ....                     Petitioner
                                                                 Mr. P.K. Rath, Adv.
                                              -Versus -
             Union of India and Others.                ....              Opp.Parties

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 12.04.2023

Order No. 1. This matter is taken up through hybrid mode.

21. 2. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana

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