Paku @ Barial Soren vs State Of Odisha
2023 Latest Caselaw 3062 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               JCRLA No.29 of 2023

                Paku @ Barial Soren                   ....   Appellant

                                    Ms. Diptirekha Nanda, Advocate

                                        -versus-

                State of Odisha                       ....   Respondent

                                    Mr.Rajesh Tripathy,
                                    Addl. Standing Counsel
                                     CORAM:
                                JUSTICE S.K. SAHOO

                                      ORDER

Order No. 10.04.2023

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Heard.

Admit.

Call for the trial Court record. Ms. Diptirekha Nanda, Advocate is appointed as an Advocate for the appellant.

Registry is directed to intimate the appellant about the engagement of the counsel.

Let the prisoner's petition as well as the copy of the impugned judgment be provided to the learned counsel for the State.

After receipt of the trial Court record, paper books will be prepared and the matter will be listed for hearing.

( S.K. Sahoo) Judge Sipun