Bholeswari Das vs The Collector & District
2023 Latest Caselaw 3006 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.8534 OF 2023


                  Bholeswari Das                        ....            Petitioner(s)
                                                              Mr.P.Acharya,Sr.Adv.
                                             -versus-

                  The Collector & District              ....        Opposite Party(s)
                  Magistrate, Nuapada and
                  Another
                                                              Mr.U.K.Sahoo,ASC
                                                              Mr.A.P.Bose,Adv.


                            CORAM:
                            JUSTICE BISWANATH RATH
                                            ORDER

Order No. 06.04.2023

05. 1. Hearing concluded. Judgment is reserved.

(Biswanath Rath) Judge S.Dash