Kulamani Nath And Others vs Ballav Ch. Pati And Another
2022 Latest Caselaw 5184 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            MACA No.13 of 2017
                     Kulamani Nath and others                ....        Appellants
                                                     Mr. D.K. Mohapatra, Advocate
                                                -versus-
                     Ballav Ch. Pati and another             ....      Respondents


                                 CORAM:
                                 JUSTICE B. P. ROUTRAY
                                                ORDER

27.09.2022 Order No. M.C. No.27 of 2017

03. 1. The Appellants being the claimants are exempted from payment of Court fees for the time being.

2. The M.C. is disposed of.

M.C. No.28 of 2017

3. Since the authenticated true copy has been filed by the Appellants, filing of certified copy of the impugned judgment in the present appeal is dispensed with.

4. The M.C. is disposed of.

MACA No.13 of 2017

5. List this matter on 1st November, 2022 and the SR be completed in the meantime.

( B.P. Routray) Judge

B.K. Barik