Citation : 2022 Latest Caselaw 5183 Ori
Judgement Date : 27 September, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No. 222 OF 2007
Nabab @ Amarnath Mohapatra @ .... Appellant
Babu
None
-versus-
Santosh Kumar Biswal and others .... Respondents
Mr. Manoj Kumar Mishra, Senior Advocate
being assisted by Mr. P.K. Das, Advocate
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 27.09.2022
35. 1. This matter is taken up through hybrid mode.
2. None appears for the Appellant at the time of call.
3. This appeal has been filed assailing the judgment and decree dated 26th March, 2007 and 11th April, 2007 respectively passed by learned Additional District Judge, Baripada in R.F.A. No.21/28 of 2006, whereby he allowed the appeal and reversed the judgment and decree dated 29th April, 2006 and 12th May, 2006 respectively passed by learned Civil Judge (Senior Division), Udala in C.S. No.36 of 2004.
4. Since none appears on behalf of the Appellant to pursue the appeal, the same stands dismissed for non-prosecution.
(K.R. Mohapatra)
ms Judge
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