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M/S. Suryakant Behera vs The Commissioner
2022 Latest Caselaw 5178 Ori

Citation : 2022 Latest Caselaw 5178 Ori
Judgement Date : 27 September, 2022

Orissa High Court
M/S. Suryakant Behera vs The Commissioner on 27 September, 2022
                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  WP(C) No.5176 of 2022
             M/s. Suryakant Behera                  ....                      Petitioner
                                                     Mr. R.P. Kar, Amicus Curiae
                                             Mr. Sheshadeba Das, Advocate for the
                                             Petitioner
                                            -versus-
             The Commissioner, CT & GST, Odisha ....                    Opposite Parties
             & Others
                                   Mr. Sunil Mishra, Addl. Standing Counsel
                                                           for the CT & GST




                                      CORAM:
                                     JUSTICE JASWANT SINGH
                                     JUSTICE M.S. RAMAN

                                                          ORDER

Order No. 27.09.2022

07. This matter is taken up by virtual/physical mode.

1. Heard counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved.

(Jaswant Singh) Judge

(M.S. Raman) Judge

Aks September 27, 2022 Cuttack

 
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