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Smt.Sarala Mallik vs Smt. Tapaswini Mallik & Ors
2022 Latest Caselaw 5174 Ori

Citation : 2022 Latest Caselaw 5174 Ori
Judgement Date : 27 September, 2022

Orissa High Court
Smt.Sarala Mallik vs Smt. Tapaswini Mallik & Ors on 27 September, 2022
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WP(C) NO.22309 OF 2022

              Smt.Sarala Mallik                         ....              Petitioner

                                                                 Mr.A.Rath, Adv.

                                           -versus-


              Smt. Tapaswini Mallik & ors.              ....       Opposite Party(s)

                                                      Mr.P.R.Barik, Adv. for O.P.1

                        CORAM:
                        JUSTICE BISWANATH RATH
                                          ORDER

27.9.2022 Order No.

04. 1. This Writ Petition stands dismissed, vide judgment passed today in separate sheets.

(Biswanath Rath) Judge M.K.Rout

 
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