Basudev Patasani & Ors vs Special Land Acquisition
2022 Latest Caselaw 5135 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                              LAA No.65 of 2018

Basudev Patasani & Ors.             .....                               Appellants
                                                       Mr. R. Das Mohapatra, ASC
                                    Vs.
Special Land Acquisition            .....                             Respondents
Officer & Anr.
                                                                Mr. G. Rout, ASC
             CORAM:
                           MR. JUSTICE SANJAY KUMAR MISHRA
                                           ORDER

26.09.2022 Order No. This matter is taken up through hybrid mode.

02.

2. Learned Counsel for the Appellants, prays for two weeks time to file the certified copy of the impugned judgment, which is allowed.

3. List the matter immediately after filing of the certified copy so also further stamp reporting.

(S.K. MISHRA) JUDGE Banita