Sadananda Mishra vs State Of Odisha
2022 Latest Caselaw 5050 Ori

IN THE HIGH COURT OF ORISSA AT CUTTACK

           CRLA No.748 of 2018
    Sadananda Mishra            ....           Appellant
                               Mr. H.K. Mund, Advocate
                    -versus-
    State of Odisha             ....         Respondent

(Vigilance Department) Mr. Srimanta Das, Senior Standing Counsel CRLA No.756 of 2018 Ranjan Kumar Kar .... Appellant Mr. H.K. Mund, Advocate

-versus-

State of Odisha (Vigilance)& another .... Respondents Mr. Srimanta Das, Senior Standing Counsel (For Respondent No.1)

CRLA No.757 of 2018 Shyam Sundar Sethy & another .... Appellants Mr. H.K. Mund, Advocate

-versus-

State of Odisha (Vigilance Department) .... Respondent Mr. Srimanta Das, Senior Standing Counsel

CRLA No.815 of 2018 Kumudini Nayak & others .... Appellants Mr. H.K. Mund, Advocate

-versus-

State of Odisha (Vigilance) .... Respondent Mr. Srimanta Das, Senior Standing Counsel

// 2 //

CRLA No.14 of 2019 Dr. Surath Kumar Biswal .... Appellant Mr. H.K. Mund, Advocate

-versus-

State of Odisha .... Respondent (Vigilance Department) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.23 of 2019 Dambarudhar Jena & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.47 of 2019 Swayambhu Prasad Mishra .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.48 of 2019 Maheswar Sethi .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 3 //

CRLA No.49 of 2019 Pradeep Chandra Sahu & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.76 of 2019 Surendra Kumar Mohanty & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.77 of 2019 Debendra Kumar Mishra & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.197 of 2019 Sudhir Kumar Panda .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 4 //

CRLA No.225 of 2019 Basudev Mohapatra & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.285 of 2019 Jyotsna Priya Swain & another .... Appellants Mr. J.K. Panda, Advocate

-versus-

State of Odisha (G.A. .... Respondent Department) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.327 of 2019 Banamali Das .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.328 of 2019 Bichitrananda Nayak .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 5 //

CRLA No.329 of 2019 Kailash Chandra Sahoo & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.382 of 2019 Bishnupada Grahacharya .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.383 of 2019 Dusmanta Kumar Sahoo .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.550 of 2019 Ashok Kumar Jena .... Appellant Mr. D.P. Dash, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 6 //

CRLA No.551 of 2019 Laxmidhar Moharana .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.637 of 2019 Duryodhan Naik @ Duryodhan Nayak .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.657 of 2019 Smt. Renu Singh .... Appellant Mr. A.K. Mohanty, Senior Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.677 of 2019 Sri Madan Mohan Samantaray & others .... Appellants Mr. G.N. Mohapatra, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 7 //

CRLA No.746 of 2019 Sri Chakradhar Mohanta .... Appellant Mr. J.N. Panda, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.747 of 2019 Sri Baidhar Panda & .... Appellant s others Mr. J.N. Panda, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.757 of 2019 Nirakar Parida .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.758 of 2019 Akshaya Kumar Nayak .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 8 //

CRLA No.773 of 2019 Manoj Kumar Mohanty & another .... Appellants Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.775 of 2019 Bhabataran Sahu & another .... Appellant s Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.31 of 2020 Srinivas Panigrahy .... Appellant Mr. H.K. Mund, Advocate

-versus-

State of Odisha .... Respondent (Vigilance Department) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.146 of 2020 Sri Ajay Kumar Mandal .... Appellant Mr. S.R. Mohapatra, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

// 9 //

CRLA No.179 of 2020 Dhrub Charan Panchabhaya .... Appellant Mr. D.P. Das, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CRLA No.221 of 2020 Sri Ashok Kumar Bag .... Appellant Mr. S.R. Mohapatra, Advocate

-versus-

State of Odisha .... Respondent (Vigilance) Mr. Srimanta Das, Senior Standing Counsel

CORAM:

JUSTICE S. PUJAHARI Order Order 23.09.2022 No.

07. 1. It appears that these matters are listed today under the

heading "For Delivery of Orders" inadvertently instead of "For

Delivery of Judgment". Since the aforesaid cases have been

disposed of today in a judgment format, the same be treated as

"For Delivery of Judgment".

( S.Pujahari ) Judge DA/MRS/PKS