Mayurbhanj Central Co vs Ganeswar Sahu
2022 Latest Caselaw 4994 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P. (C) No. 611 of 2012

                Mayurbhanj Central Co-         ....              Petitioner
                operative Bank Ltd.
                                       Mr. N.K.Mishra, Sr. Advocate
                                    -versus-
                Ganeswar Sahu                ....       Opp. Parties
                                             Mr. A.N.Das, Advocate
                              CORAM:
                              JUSTICE S. TALAPATRA
                              JUSTICE M. S. SAHOO

                                              ORDER

Order No. 21.09.2022

14. 1. This matter is taken up through hybrid mode.

2. Heard Mr. N.K.Mishra, learned Sr. Counsel appearing for the petitioner and Mr. A.N.Das, learned counsel appearing for the workman-opposite party.

3. Hearing is complete.

4. Judgment stands reserved.

(S. Talapatra) Judge

(M.S. Sahoo) Judge

dutta