Raghunath Satpathy & Anr vs Commissioner
2022 Latest Caselaw 4849 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WP(C) NO.13501 OF 2003

              Raghunath Satpathy & anr.               ....            Petitioners

                                                           Mr.S.K.Mishra, Adv.

                                          -versus-


              Commissioner, Consolidation,            ....      Opposite Party(s)
              Bhubaneswar & ors.
                                                           Mr.U.K.Sahoo, ASC


                        CORAM:
                        JUSTICE BISWANATH RATH
                                          ORDER

19.9.2022

WP(C) NOS.13501, 13353, 13502, 13504 & 13505 OF 2003 Order No.

04. 1. Heard Mr.S.K.Mishra, learned counsel for the Petitioners and Mr.U.K.Sahoo, learned Additional Standing Counsel appearing for the O.Ps.

2. Hearing concluded and judgment reserved. Both the Parties are directed to submit their respective written note of submission by 23.9.2022.

(Biswanath Rath) Judge M.K.Rout