Babaji @ Rama Chandra Mohakud vs State Of Orissa
2022 Latest Caselaw 4845 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRREV No. 620 of 2001
1. Babaji @ Rama Chandra Mohakud
2. Damodar Behera @ Kata Dana            .....                                Petitioners

                                                        Mr. Sangram Kumar Das, Adv.
                                                  on behalf of Mr. Dharanidhar Nayak,
                                                                           Senior Adv.
                                         Vs.
State of Orissa                          .....                             Opposite Party
                                                              Mr. S.S. Pradhan, A.G.A.
                  CORAM:
                      JUSTICE SAVITRI RATHO

                                                ORDER

19.09.2022 Order No. (Through hybrid mode)

10.

1. Though the case was listed for delivery of judgment today, as the judgment is not ready, the same may be listed day after tomorrow i.e. 21.09.2022 for delivery of judgment.

Sukanta                                                     (SAVITRI RATHO)
                                                                JUDGE