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Mitra Mohapatra vs State Of Odisha And Others
2022 Latest Caselaw 4737 Ori

Citation : 2022 Latest Caselaw 4737 Ori
Judgement Date : 14 September, 2022

Orissa High Court
Mitra Mohapatra vs State Of Odisha And Others on 14 September, 2022
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       WP( C) No. 2456 of 2018


                   Mitra Mohapatra                       ....                    Petitioner


                                                                Ms. Saswati Mohapatra,
                                                                             Advocate
                                                    -Versus -
                   State of Odisha and others             ....             Opposite Parties
                                                                       Mr. P.K.Tripathy,
                                                                   Additional Government
                                                                                Advocate
                                                                                        )


                               CORAM:
                                 JUSTICE SASHIKANTA MISHRA

ORDER_ 14.09.2022

Order No. 1. This matter is taken up through hybrid mode.

10.

2. As directed that Mr. B.P. Tripathy, learned Additional Government Advocate has obtained instructions to the effect that the petitioner was not considered by the DPC for promotion at the relevant time.

3. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu

 
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