Jaya Durga Rice Mill vs Odisha State Civil Supplies
2022 Latest Caselaw 4599 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.10113 of 2022

                 Jaya Durga Rice Mill,                 ....        Petitioner
                 Kalahandi

                                     Mr. S. Palit,
                                     Sr. Advocate

                                           -versus-

                 Odisha State Civil Supplies           ....      Opp. Parties
                 Corporation Ltd.,
                 Bhubaneswar & others

                                     Mr. S.K. Mishra, Advocate
                                     (For opposite party No.1)
                                     Mr. A.K. Nanda,
                                     Additional Government Advocate

                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                                      ORDER

Order No. 09.09.2022

12. 1. Mr. S.K. Mishra, learned counsel for opposite party No.1 files some documents along with a memo in Court today. Office is directed to tag the same to the case records.

2. Heard Mr. S. Palit, learned Sr. Advocate for the petitioner, Mr. S.K. Mishra, learned counsel for opposite party No.1 and Mr. A.K. Nanda, learned Additional Government Advocate.

3. Hearing is concluded.

4. Judgment is reserved.

Prasant                                               ( Biswajit Mohanty)
                                                            Judge