Asst. Enginer/Sub-Div. Officer vs Permanent Lok Adalat
2022 Latest Caselaw 4562 Ori

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                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.19988 Of 2022
                                 (Through hybrid mode)

             Asst. Enginer/Sub-Div. Officer               ....                Petitioners
             (Elect.) TPSODL, Phulbani and
             another
                                                           Mr. P. K. Tripathy, Advocate

                                             -versus-

             Permanent Lok Adalat, (PUC),                 ....          Opposite Parties
             Phulbani and others

                                                                 Mr. A. K. Sharma, AGA

                       CORAM: JUSTICE ARINDAM SINHA
                                       ORDER

08.09.2022

Order No.

02. 1. Mr. Tripathy, learned advocate appears on behalf of petitioners

(supplier) and submits, impugned is judgment dated 29th January, 2022

of the Permanent Lok Adalat (PLA).

2. Issue notice along with this order on opposite party nos.2 and

3. by registered/speed post with A.D. Petitioners will put in requisites.

3. List on 29th September, 2022. Interim application will be

considered on adjourned date.

(Arindam Sinha) Judge Prasant