Sarat Pradhan vs State Of Odisha
2022 Latest Caselaw 4554 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                        BLAPL No. 5719 of 2022
             Sarat Pradhan                      ....                Petitioner
                                                       Mr. A.R. Panda, Adv.
                                        -versus-
             State of Odisha                  ....                 Opp. Party
                                                         Mr. G.R. Mohapatra,
                                                                       ASC



                      CORAM:
                      DR. JUSTICE S.K. PANIGRAHI
                                     ORDER

Order No. 08.09.2022

02. 1.This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD