Sankar Pradhan vs State Of Orissa
2022 Latest Caselaw 4502 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               JCRLA No.54 of 2006

            Sankar Pradhan                           ....            Appellant
                                                      Mr. D. Ray, Advocate
                                       -versus-
            State of Orissa                          ....        Respondent
                                           Mrs. Saswata Patnaik,
                                           Additional Government Advocate


             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH

                                      ORDER

Order No. 07.09.2022

14. Hearing is concluded and judgment is reserved.

(S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge D. Aech