Manoj Ku. Nayak & Ors vs Unknown
2022 Latest Caselaw 4420 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No. 20426 OF 2017


                Manoj Ku. Nayak & Ors.                         ....          Petitioners
                                                           Mr. B. Routray, Sr.Adv with
                                                               Mr. S.D. Routray, Adv.
                                              - Versus -
                State of Odisha and others                      ....       Opp.Parties

                                                                 Mr. N.K. Praharaj,
                                                              Addl. Govt. Advocate
                                                  Mr. B.K. Sharma, Adv. (O.P. No.2)

                             CORAM:
                               JUSTICE SASHIKANTA MISHRA

                                            ORDER

06.09.2022 Order No. 1. This matter is taken up through hybrid mode.

05.

2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana