Bilasini Behera vs Adm-Cum-Appellate Authority
2022 Latest Caselaw 4389 Ori

Citation : 2022 Latest Caselaw 4389 Ori
Judgement Date : 5 September, 2022

Orissa High Court

Bilasini Behera vs Adm-Cum-Appellate Authority on 5 September, 2022

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.A. No.64 of 2013

               Bilasini Behera                           ....          Appellant
                                                      Mr. P. K. Sahoo, Advocate
                                           -versus-
               ADM-cum-Appellate             Authority, ....        Respondents
               Nuapada and others
                                                 Mr. Ishwar Mohanty, ASC and
                            Mr. S. K. Bhanjadeo, Advocate for Respondent No.3

                CORAM:

                 THE CHIEF JUSTICE
                 JUSTICE CHITTARANJAN DASH


                                          ORDER

Order No. 05.09.2022

11 Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge

M. Panda

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