Debendra Nath Nanda vs State Of Odisha & Ors
2022 Latest Caselaw 6045 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                  WPC(OAC) No. 4564 of 2011
        Debendra Nath Nanda                ....               Petitioner
                                                    Mr. A. Mishra, Adv
                                    -versus-
        State of Odisha & Ors.            ....             Opp. Parties
                                                    Mr. H.K. Panigrahi,
                                                                  SAT



                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI

Order                             ORDER
No.                              28.10.2022

13. 1.This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD