Jalendra Mumar Paramanik vs State Of Odisha And Others
2022 Latest Caselaw 5828 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P. (C) No.23542 of 2010


      Jalendra Mumar Paramanik                ....                        Petitioner
                                                            Mr.S.Behera, Advocate
                                         Versus
      State of Odisha and others             ....                    Opposite Parties
                                                              Mr.S.S.Pradhan, AGA


                CORAM:
                     JUSTICE SAVITRI RATHO

                                       ORDER

Order No. 20.10.2022

15. (Through hybrid mode)

1. Mr.S.S.Pradhan, learned Additional Government Advocate produces a copy of the judgment of the Hon'ble Apex Court in the case of Managing Director, Ajmer Vidhyut Vitran Nigam Ltd., Ajmer and another v. Chiggan Lal and others reported in 2022 SCC Online SC 1351 stating that the petitioner will not be entitled for regularization in service from the earlier date. The judgment be kept on record.

2. Mr. S.Behera, learned counsel for the petitioner prays for an adjournment.

3. List this matter on 03.11.2022.

............................ (Savitri Ratho) Judge

Bichi

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