Kd Gold And Diamonds vs M/S. Khimji And Sons
2022 Latest Caselaw 5520 Ori

Citation : 2022 Latest Caselaw 5520 Ori
Judgement Date : 13 October, 2022

Orissa High Court

Kd Gold And Diamonds vs M/S. Khimji And Sons on 13 October, 2022

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRP No.09 of 2021

                 KD Gold and Diamonds                  ....       Petitioner
                 Private Limited

                                    Mr. M. Vashisht,
                                    Sr. Advocate

                                           -versus-
                 M/s. Khimji and Sons                  ....      Opp. Party


                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                                     ORDER

Order No. 13.10.2022

10. 1. Heard Mr. M. Vashisht, learned Sr. Advocate for the petitioner and Mr. G. Mukherji, learned Sr. Advocate for the opposite party.

2. Hearing is concluded.

3. Judgment is reserved.

( Biswajit Mohanty) Judge

Prasant

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