K. Chandramuni Reddy @ K vs State Of Odisha
2022 Latest Caselaw 6993 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRLMC No.2962 of 2022

               K. Chandramuni Reddy @ K.                 ....                Petitioner
               Chintamani @ Kohala Chintamani
               Reddy
                                                   Mr. Jyotirmaya Sahoo, Advocate


                                              -Versus-


               State of Odisha                           ....         Opposite Party
                                                          Mr. S.S. Mohapatra, ASC


                          CORAM:
                          MR. JUSTICE R.K. PATTANAIK

                                             ORDER

30.11.2022 Order No.

01. 1. Heard Mr.Jyotirmaya Sahoo, learned counsel for the petitioner and Mr.T.K. Praharaj, learned Standing Counsel for the State.

2. Let copies of the FIR be served on Mr.Praharaj, learned Standing Counsel for the State by 1st December, 2022.

3. List this matter on 2nd December, 2022. In the meantime, certified copies of the judgment and other documents be kept on record for Court's perusal.

(R.K. Pattanaik) Judge U.K.Sahoo