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Dr. Prabir Kumar Mohanty vs State Of Odisha And Others
2022 Latest Caselaw 6973 Ori

Citation : 2022 Latest Caselaw 6973 Ori
Judgement Date : 29 November, 2022

Orissa High Court
Dr. Prabir Kumar Mohanty vs State Of Odisha And Others on 29 November, 2022
                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.A. No. 258 of 2018


                  Dr. Prabir Kumar Mohanty                   ....            Appellant
                                                       Mr. D.N. Pattnaik-I, Advocate
                                                -versus-
                  State of Odisha and Others                 ....         Respondents
                                Mr. Ishwar Mohanty, Addl. Standing Counsel (State)
                                               Mr. T.K. Satapathy, Advocate (R/4)
                                              Mr. Sanjeev Udgata, Advocate (R/3)
                                                  Mr. Bikash Jena, Advocate (R/2)

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE M.S. RAMAN

                                                ORDER

Order No. 29.11.2022

14. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.

 
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