Basanta Kumar Barik vs Sarat Kar And Another
2022 Latest Caselaw 6937 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CONTC No. 167 of 2015

              Basanta Kumar Barik                       ....          Petitioner
                                                     Mr. K.K. Swain, Advocate
                                          -versus-

              Sarat Kar and another                    .... Opposite Parties
                                                      Mr. S.K. Rath, Advocate



                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE M.S. RAMAN

                                          ORDER

28.11.2022 Order No.

03. In view of the dismissal of W.A. Nos.533 and 534 of 2016 by a separate judgment today, the present contempt case will now be listed before the learned Single Judge in the Roster Bench on 4th January, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera