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Divisional Manager vs Swapan Mohapatra And Another
2022 Latest Caselaw 6878 Ori

Citation : 2022 Latest Caselaw 6878 Ori
Judgement Date : 25 November, 2022

Orissa High Court
Divisional Manager vs Swapan Mohapatra And Another on 25 November, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.519 of 2020
                    Divisional Manager, Oriental
                    Insurance Company Ltd., Balasore           ....           Appellant
                                                            Mr. G.P. Dutta, Advocate
                                                -versus-
                    Swapan Mohapatra and Another               ....         Respondent
                                        Mr. B.N. Rath, counsel for Respondent No.1


                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

25.11.2022 Order No. I.A. No.806 and 807 of 2020

03. 1. The matter is taken up through hybrid mode.

2. Since the court fees have already been paid and the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.513 of 2020, both the I.As. are disposed of and filing of the certified copy in the present appeal is dispensed with.

MACA No.519 of 2020

04. 3. Present appeal is disposed of vide common order passed today in the connected appeal, i.e. MACA No.513 of 2020.

( B.P. Routray) Judge M.K.Panda

 
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