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Susama Rout And Others vs Gouranga Charan Samal And Others
2022 Latest Caselaw 6615 Ori

Citation : 2022 Latest Caselaw 6615 Ori
Judgement Date : 15 November, 2022

Orissa High Court
Susama Rout And Others vs Gouranga Charan Samal And Others on 15 November, 2022
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CMP No. 565 of 2021
                        Susama Rout and others                 ....     Petitioners
                                                Mr. Dinesh Kumar Patra, Advocate
                                          On behalf of Mr. Anupam Dash, Advocate

                                                   -versus-

                        Gouranga Charan Samal and others   .... Opp. Parties
                                              Mr. Sunil Kumar Nayak, Advocate


                             CORAM:
                             JUSTICE K.R. MOHAPATRA
                                             ORDER
       Order No.                            15.11.2022

          07.      1.      This matter is taken up through Hybrid mode.

2. Heard Mr. Patra, learned counsel for the Petitioner and Mr. Nayak, learned counsel for Opposite Parties.

3. Arguments are closed.

4. Judgment is reserved.

5. Learned counsel for the parties may file their respective written notes of submission along with citations by 17th November, 2022.

(K.R. Mohapatra) Judge

s.s.satapathy

 
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