Susmita Mishra vs Dr.Pradeep Kumar Rath
2022 Latest Caselaw 6546 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA No.38 of 2022

Susmita Mishra                        .....                            Appellant
                                                       Mr. D.Acharya, Advocate
                                      Vs.
Dr.Pradeep Kumar Rath                 .....                              Respondent
                                                            Mr. A.P.Bose, Advocate


            CORAM:
                       JUSTICE S.TALAPATRA
                      JUSTICE SAVITRI RATHO

                                         ORDER

14.11.2022 Order No.

05.

1. This matter is taken up through hybrid mode.

2. It is stated at the Bar that out of the same judgment, another appeal is pending being MATA No.198 of 2022.

3. Let the matter be listed on 18.11.2022.

4. Registry is directed to place the record of MATA No.198 of 2022 alongwith this Appeal for consideration on the aforesaid date.

5. Mr. D.Acharya, learned counsel appears for the appellant and Mr.A.P.Bose, learned counsel appears for the Respondent.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi