Madhav Soren vs State Of Odisha And Others
2022 Latest Caselaw 6497 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No.7584 of 2014

                Madhav Soren                          ....           Petitioner
                                              Mr. Prabir Kumar Das, Advocate
                                           -versus-
                State of Odisha and others            ....     Opposite Parties
                                                    Mr. Ishwar Mohanty, ASC

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE R. K. PATTANAIK
                                            ORDER

11.11.2022 Order No.

05. 1. Learned counsel for the Petitioner confirms that payment has been received by the Petitioner as directed by this Court in its judgment dated 11th August, 2022.

2. In that view of the matter, no further orders are called for.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda