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M/S. High-Way Trading (Pvt.) Ltd vs State Of Orissa Represented By
2022 Latest Caselaw 2663 Ori

Citation : 2022 Latest Caselaw 2663 Ori
Judgement Date : 17 May, 2022

Orissa High Court
M/S. High-Way Trading (Pvt.) Ltd vs State Of Orissa Represented By on 17 May, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     STREV No.41 of 2002

              M/s. High-way Trading (Pvt.) Ltd.           ....          Petitioner
                           Mr. Jagabandhu Sahoo, Senior Advocate along with
                                                    Ms. Kajal Sahoo, Advocate
                                           -versus-
              State of Orissa represented by            ....     Opposite Party
              Commissioner of Sales Tax, Cuttack
                                  Mr. S.S. Padhy, Additional Standing Counsel

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R.K. PATTANAIK

                                            ORDER

17.05.2022 Order No.

11. 1. The present revision petition is restored by an order passed today in CMAPL No.231 of 2022.

2. Hearing is concluded and judgment is reserved along with STREV No.42 of 2002.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

S.K. Guin

 
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