Emcure Pharmaceuticals Ltd vs Managing Director
2022 Latest Caselaw 2481 Ori

Citation : 2022 Latest Caselaw 2481 Ori
Judgement Date : 6 May, 2022

Orissa High Court

Emcure Pharmaceuticals Ltd vs Managing Director on 6 May, 2022

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          ARBP No. 69 of 2021



                  Emcure Pharmaceuticals Ltd.                ....        Petitioner
                                        Mr. Kamal Behari Panda, Senior Advocate
                                             -versus-
                  Managing Director, Odisha State
                  Medical Corporation and Others
                                                        ....
                                                                Opposite Parties
                                          Mr. P.K. Muduli, Addl. Govt. Advocate

                            CORAM:
                            THE CHIEF JUSTICE
                                             ORDER

Order No. 06.05.2022

04. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

S.K. Jena/Secy.

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