Dhuleswar Pradhan vs State Of Odisha
2022 Latest Caselaw 2420 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC (TAC) No.25 of 2015

                    Dhuleswar Pradhan                 ......                 Petitioner
                                                              Mr. S. Patra, Advocate
                                          -versus-

                    State of Odisha                   ......           Opposite Parties
                                                      Mr. N. Jenal, Standing Counsel

                                 CORAM:
                                 JUSTICE C.R. DASH
                                         ORDER

4.05.2022 Order No.

02. 1. This matter is taken up through hybrid mode.

2. A copy of the WPC (TAC) along with a copy of the judgment in OJC No.5233 be served on Mr. Jena, learned Standing Counsel for the School and Mass Education Department within a week.

3. List this matter after the ensuing Summer Vacation for hearing and final disposal.

(C.R. Dash) Judge Murmu