Manjulata Das And Others vs State Of Odisha And Others
2022 Latest Caselaw 2405 Ori

Citation : 2022 Latest Caselaw 2405 Ori
Judgement Date : 2 May, 2022

Orissa High Court

Manjulata Das And Others vs State Of Odisha And Others on 2 May, 2022

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          W.P.(C) No.9615 of 2011

                          Manjulata Das and others              ....           Petitioners
                                                                Mr. N.K. Sahu, Advocate
                                                    -versus-
                          State of Odisha and others            ....         Opp. Parties
                                                                Mr. D.K. Mohanty, AGA

                                  CORAM:
                                  THE CHIEF JUSTICE
                                  JUSTICE R.K.PATTANAIK
                                                ORDER

Order No. 02.05.2022

08. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi

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