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Legal Officer vs Kabita Nayak And Others
2022 Latest Caselaw 2040 Ori

Citation : 2022 Latest Caselaw 2040 Ori
Judgement Date : 30 March, 2022

Orissa High Court
Legal Officer vs Kabita Nayak And Others on 30 March, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.541 of 2020

                    Legal Officer, Bajaj Allianz General
                    Insurance Company, Ltd.                   ....           Appellant
                                                           Mr. A.A. Khan, Advocate
                                               -versus-
                    Kabita Nayak and Others                   ....        Respondents
                                       Mr. B. Singh, counsel for Respondents 1-4 &
                      Mr. P.K. Das on behalf of Mr. S.S. Mohapatra, counsel for R-5

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

30.3.2022 Order No.

06. 1. It is submitted by Mr. P.K. Das on behalf of Mr. S.S.

Mohapatra, learned counsel appearing for owner - Respondent No.5 that MACA No.814 of 2020 has been preferred by him against the same judgment.

2. List the matter on 22nd April, 2022 along with MACA No.814 of 2020. In the meantime copy of the said appeal memo be served on Mr. A.A. Khan, learned counsel appearing for the Appellant and Mr. B. Singh, learned counsel appearing for claimant - Respondents.

( B.P. Routray) Judge M.K.Panda

 
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