Anjari Rout vs State Of Orissa
2022 Latest Caselaw 1750 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   JCRLA No.88 of 2006

              Anjari Rout                                 ....          Appellant
                                                      Mr. D. Das, Amicus Curiae
                                           -versus-
              State of Orissa                              ....      Respondent
                                Mr. J. Katikia, Additional Government Advocate
                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R.K. PATTANAIK
                                           ORDER

Order No. 09.03.2022

06. Hearing is concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Guin