Hari Kolar & Others vs Dosa Majhi Others
2022 Latest Caselaw 1745 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               SA No.301 of 1988

           Hari Kolar & Others          ....                      Appellants
                                             Mr.Manoj Mishra, Sr. Advocate
                                        -versus-
           Dosa Majhi Others            ....                   Respondents
                                               Mr.B.S.Rayguru, Advocate


                     CORAM:
                     MR. JUSTICE D.DASH

                                        ORDER

09.03.2022

Order No.

12. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr.M.Mishra, learned Senior Counsel for the Appellants and Mr.B.S.Rayguru, learned counsel for the Respondents.

3. Perused the judgments passed by the courts below.

4. Hearing being concluded; judgment is passed as per the separate sheets enclosed.

(D. Dash), Judge.

Basu